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[Cites 0, Cited by 0] [Section 806] [Entire Act]

Bengal Presidency - Subsection

Section 806(g) in Police Regulations, Bengal , 1943

(g)The marks to be assigned to each of the subjects mentioned in subclauses (i), (ii) and (iii) shall be 200 and 100 in the subject mentioned in sub-clause (iv) of clause (c), The pass marks shall be 60 per cent, in each subject. The time allowed for each subject shall be three hours.