Section 14 in The Kerala Dramatic Performances Act, 1961
14. Repeal.—
The Travancore Dramatic Performances Act, 1115 (II of 1115), the Cochin Dramatic Performances Act LXXI of 1112, and, the Madras Dramatic Performances Act, 1954 (XXXIII of 1954) in so far as it applies to the Malabar district referred to in sub-section (2) of section 5 of the States Reorganisation Act, 1956, are hereby repealed.
