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State of Maharashtra - Section

Section 89 in The Maharashtra Medical Council Rules, 1967

89. Annual statement of income and expenditure.

- The Registrar shall in the month of July in each year prepare a statement of income and expenditure of the preceding financial year, and draw the attention of the Council to such matters as [seem] [Substituted by G.N. of 2.8.1975.] deserving of notice.