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State of Uttar Pradesh - Section

Section 156 in Rules under the United Provinces Excise Act, 1910

156. Duty on hemp drugs payable before issue into tahsil subtreasury.

- The duties imposed on ganja and bhang, respectively, together with the contract prices are in all cases payable before issue (save under bond) from the bonded warehouse.Payment of such duty shall ordinarily be made into the sub-treasury of the tahsil in which the bonded warehouse is situated.