Madhya Pradesh High Court
Samuel Daniel vs The State Of Madhya Pradesh on 20 July, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 WP-12238-2021 The High Court Of Madhya Pradesh WP-12238-2021 ((SAMUEL DANIEL Vs THE STATE OF MADHYA PRADESH)) WP/08810/2021, WP/12238/2021 6 Jabalpur, Dated : 20-07-2021 Heard through Video Conferencing. Parties through their counsel. Shri A. Rajeshwar Rao, learned Government Advocate for the State prays for and is granted four weeks' time to file the reply.
List thereafter.
(PRAKASH SHRIVASTAVA) (VIRENDER SINGH)
JUDGE JUDGE
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SAN
Digitally signed by PUSHPENDRA PATEL
Date: 2021.07.22 10:32:59 IST