Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(3)(c) in Rajasthan Sanskrit University Act, 1998

(c)the Deans shall have the right to be present and speak at the meetings of the Board of Studies relating to the faculty but not to vote thereat, unless he is a member thereof.