Bombay High Court
Bandra Happy Home Chsl vs The Municipal Corporation Of Gr. Mumbai ... on 20 August, 2019
JSB
Before: M.W. Chandwani
Prothonotary & Senior Master.
Date: 20th August, 2019
CALLED OUT FOR REJECTION :
1.WPL/398/2019 ) Ms. Aneeta Vasani, i/b. Omprakash ) Pandey, Advocate for the Petitioners. ) ) P.C.: Petitioners and/or their Advocates ) to remove office objections on the Petition ) and to get the same numbered and/or ) registered on or before 17.09.2019, failing ) Petition to stand rejected under 986 of ) O.S. Rule for non-compliance of office ) objections.
4. WPL/412/2019 ) Mr. Dhananjay B. Deshmukh, Advocate ) for the Petitioners.
) ) P.C.: Petitioners and/or their Advocates ) to remove office objections on the Petition ) and to get the same numbered and/or ) registered on or before 17.09.2019, failing ) Petition to stand rejected under 986 of ) O.S. Rule for non-compliance of office ) objections.
6. WPL/416/2019 ) Ms. Heena Shaikh, i/b. M.V. Kini and Co., ) Advocates for the Petitioners. ) ) P.C.: Petitioners and/or their Advocates ) to remove office objections on the Petition ) and to get the same numbered and/or ) registered on or before 17.09.2019, failing ) Petition to stand rejected under 986 of ) O.S. Rule for non-compliance of office ) objections.
20-08-2019 Prothonotary and Senior Master ::: Uploaded on - 22/08/2019 ::: Downloaded on - 22/08/2019 21:41:43 :::