Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Union of India - Subsection Section 40(f) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (f)the conditions of service of employees including provisions for pension, insurance, provident fund, manner of termination of service and disciplinary action;
