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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(g)"election" means election of the members of the Board from all or any of the electoral colleges specified in sub-clauses (i) to (iv) of clause (b) of sub-section (1) of section 14 of the Act;