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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Information Technology (Recognition of Foreign Certifying Authorities not Operating under any Regulatory Authority) Regulations, 2013

(6)Audit Report of infrastructure - (a) Every applicant shall furnish an audit report of its installed facilities and infrastructure associated with all functions of generation, issue and management of digital signature certificate audited according to standards at least equivalent to those specified under the Act.
(b)The audit report mentioned in clause (a) shall contain a statement to the effect that the audit has been performed according to standards at least equivalent to those specified in the Act.