Supreme Court - Daily Orders
S. Krishna Sradha vs The State Of Andhra Pradesh Medical ... on 21 August, 2019
Bench: Arun Mishra, M.R. Shah, B.R. Gavai
ITEM NO.104 COURT NO.4 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1081/2017
S. KRISHNA SRADHA Appellant(s)
VERSUS
THE STATE OF ANDHRA PRADESH & ORS. Respondent(s)
Date : 21-08-2019 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE B.R. GAVAI
For Appellant(s) Mr. K. Parameshwar, AOR
Mr. M. V. Mukunda, Adv.
For Respondent(s) Mr. Vikas Singh, Sr. Adv.
Mr. Gaurav Sharma, Adv.
Mr. Dhawal Mohan, Adv.
Mr. Prassana Mohan, Adv.
Mr. Y. Raja Gopala Rao, AOR
Ms. Sourjya Das, Adv.
Mr. G. N. Reddy, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Ms. Sujatha Bagadhi, Adv.
Mr. Guntur Prabhakar, AOR
Mr. Gaurav Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the parties.
Arguments concluded.
Judgment reserved.
Written submissions, if any, be filed by 26.08.2019.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2019.08.23 18:03:46 IST Reason:(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER