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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(3) in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977

(3)All continuous and non-continuous process industries (excluding atta chakkies, automobile service and air filling stations, sugar mills, cold storages, petrol pumps) and also industries in sub-clause (2) shall not use three-phase power for three days in a week as specified in Schedule "A" for each district:Provided that the above industries shall be allowed three-phase power up to 10 per cent of their highest demand recorded in any month during April 1983 to March 1984, or contracted demand, whichever is less, and also energy to this extent during the period on the closure days for the purpose of light and fan, water supply and workshop.