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State of Bihar - Section

Section 10 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

10. The form and manner of issuing identity cards to street vendors.

- (i) Name of the vendor-
(ii)Age-
(iii)Sex-
(iv)Address of residence-
(v)Address of the vending site-
(vi)Photo-
(vii)Phone Number-
(viii)Category of vending-
(ix)Municipal ward or zone number-
(x)Police station-
(xi)Validity period-
(xii)Signature of the authority with seal-