Supreme Court - Daily Orders
Shaji Verghese vs Bishop Vincent Barwa . on 26 October, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.23 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.10398/2015
(Arising out of impugned final judgment and order dated 26/03/2014
in CR No. 29/2012 passed by the High Court of Patna)
SHAJI VERGHESE Petitioner(s)
VERSUS
BISHOP VINCENT BARWA & ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and interim relief and office report)
Date : 26/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Praneet Ranjan, AOR
Mr. Praneet Ranjan, Adv.
Mr. Vikash Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Delay condoned.
The special leave petition is dismissed.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.10.26 (Chetan Kumar) (H.S. Parasher) 17:29:09 IST Reason: Court Master Court Master