Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Shaji Verghese vs Bishop Vincent Barwa . on 26 October, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.23                            COURT NO.5                SECTION XVI

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No.10398/2015

  (Arising out of impugned final judgment and order dated 26/03/2014
  in CR No. 29/2012 passed by the High Court of Patna)


  SHAJI VERGHESE                                                    Petitioner(s)

                                               VERSUS

  BISHOP VINCENT BARWA & ORS.                                       Respondent(s)

  (With appln. (s) for c/delay in filing SLP and c/delay in refiling
  SLP and interim relief and office report)


  Date : 26/10/2015 This petition was called on for hearing today.


  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)               Mr. Praneet Ranjan, AOR
                                  Mr. Praneet Ranjan, Adv.
                                  Mr. Vikash Kumar, Adv.

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner. Delay condoned.

The special leave petition is dismissed.



Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2015.10.26          (Chetan Kumar)                      (H.S. Parasher)
17:29:09 IST
Reason:
                           Court Master                         Court Master