Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act] Dadra And Nagar Haveli - Subsection Section 92(2)(e) in The Dadra and Nagar Haveli Excise Regulation, 2012 (e)the fees, the period for, the terms and conditions and the form, for grant of licence or permit under section 13;