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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(5)(a) in Gujarat Civil Services (Conduct) Rules, 1971

(a)[ (i) Jwellery, Shares, Securities and debentures,] [Substituted videGN/GAD/No.GS/99/37/CDR/1096/289/Inq.Cell,dated 5-8-1999.]
(ii)[ insurance policies, the annual premium of which exceeds two months' basic pay of the Government servant;] [Substituted vide GN/GAD/ No.GS-2012-(3)CDR-1096-289-Inq.Cell . dated 10-02-2012.]