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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Manipur - Subsection

Section 22(2)(h) in The Manipur Hill Areas Autonomous District Council Act, 2000

(h)undertake execution of any scheme, performance of any act or management of any institution or organisation entrusted to it by the State Government or any other authority;