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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(b) in Haryana Distribution and Retail Supply Licence

(b)The document in which the Distribution System Planning and Security Standards are set forth pursuant to Clause (a) of this Condition 17.3 must include a statement by the Licensee as to how it proposes to implement the standards as so to:
(i)ensure a satisfactory degree of standardisation of plant, apparatus, and equipment within the State of Haryana; and
(ii)develop and observe a policy on spare parts required;