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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(a) in Gujarat Industrial Development Act, 1962

(a)is an employee of the Corporation, not being the [Managing Director] [These words were substituted for the words 'Chief Executive Officer', by Gujarat 11 of 1986, Section 6 (2) (w.e.f. 01-07-1986).] thereof, or