Bombay High Court
Laxman B. Panmand vs Nuclear Power Corporation Of India Ltd. ... on 8 October, 2021
Bench: Prasanna B. Varale, N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 511 OF 2021
In
WRIT PETITION 9445 OF 2019
Laxman B. Panmand ....PETITIONER
V/S
Nuclear Power Corporation Of India Ltd. ....RESPONDENT
Through Company Secretary And Ors Mr. Saikumar Ramamurthay Adv. for Petitioner Mr. Arsh Mishra Adv. for Respondent CORAM : HON'BLE SHRI JUSTICE PRASANNA B. VARALE & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 8th October, 2021 P.C. :
At the request of learned counsel for the Petitioner , stand over to 22/10/2021 .
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