Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(2) in The Oil Mines Regulations, 2017

(2)The manager of every mine shall maintain the copies of the emergency procedure specific to the pipeline and the station at each control room along with plans and sections and the following records, namely:-
(a)operational data;
(b)pipeline patrolling records;
(c)leak or tapping records;
(d)routine or unusual inspection records; and
(e)pipeline repair records.
Chapter-VIIIProtection Against Gas and Fire