Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 14 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

14. [ Form of notices under Section 12-A (1). [Substituted by S.O. 1461 dated 26.8.1976.]

- The Consolidation Officer shall issue notice under section 12-A (1) in Forms XIII and XIII-A and the Assistant Director of Consolidation in Forms XIV and XIV-A.]