Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Neha Kinnar (Transgender) vs The State Of Madhya Pradesh on 10 May, 2023

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

                                                       1
                                  IN THE HIGH COURT OF MADHYA PRADESH
                                               AT GWALIOR
                                              MCRC No. 18122 of 2023
                 (NEHA KINNAR (TRANSGENDER) AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

               Dated : 10-05-2023
                           Shri Pallav Tripathi, learned counsel for the petitioners.

                           Shri   A.P.S.Tomar,   learned    Public Prosecutor      for   respondent

No.1/State.

Shri R.B.Tripathi, learned counsel for respondent No.2. As prayed for, list after summer vacations.

(DEEPAK KUMAR AGARWAL) JUDGE ms/-

Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 11-05-2023 10:52:02 AM