Madhya Pradesh High Court
Neha Kinnar (Transgender) vs The State Of Madhya Pradesh on 10 May, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MCRC No. 18122 of 2023
(NEHA KINNAR (TRANSGENDER) AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 10-05-2023
Shri Pallav Tripathi, learned counsel for the petitioners.
Shri A.P.S.Tomar, learned Public Prosecutor for respondent
No.1/State.
Shri R.B.Tripathi, learned counsel for respondent No.2. As prayed for, list after summer vacations.
(DEEPAK KUMAR AGARWAL) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 11-05-2023 10:52:02 AM