Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(2)(a) in The Goa, Daman and Diu Irrigation Act, 1973

(a)the date of the commencement of construction of any work in connection with the construction or improvement or extension of canal, as the construction date;