Section 43(2) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002
(2)The following shall form part of or be paid into, the University Fund:-(a)any contribution or grant by the State Government, the Union Government, or the University Grants Commission;(b)the income of the University from all sources including income from fees and charges;(c)bequests, donations, endowments and other grants, if any.
