Delhi High Court - Orders
Rouse Avenue Bar Association vs The Bar Council Of Delhi And Ors on 20 November, 2024
Author: Manmohan
Bench: Vibhu Bakhru, Yashwant Varma, Manmohan
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11975/2019
ROUSE AVENUE BAR ASSOCIATION ..... Petitioner
Through:
Versus
THE BAR COUNCIL OF DELHI AND ORS ..... Respondents
Through: Mr.T.Singhdev, Advocate with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Mr. Bhanu Gulati, Mr.
Aabhaas Sukhramani, Mr. Anum
Hussain, Ms. Yamini Singh and Mr.
Sourabh Kumar, Advs. for BCD.
Mr. Vivek Sood, Sr. Adv. with Mr.
Rishabh Jain, Mr. Raunak Gupta, Mr.
Dhan Singh, Mr. Rajesh Hadda,
Advs. for Rouse Avenue Bar
Association.
Mr.Rajesh Hadda, Applicant in
person with Mr.Rishabh Jain,
Advocate for Applicant.
Mr. Ajay Kumar Agarwal, Adv.
Ms. Sangita Malhotra, Mr. V.P.S
Bhattal,Advs. for Rohini Bar
Association.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR.JUSTICE VIBHU BAKHRU
HON'BLE MR.JUSTICE YASHWANT VARMA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/11/2024 at 22:13:06
ORDER
% 20.11.2024 CM APPL. 57602/2024, CM APPL. 61181/2024, CM APPL. 61182/2024 List 02nd December, 2024 at 02:30 p.m. MANMOHAN, CJ VIBHU BAKHRU, J YASHWANT VARMA, J NOVEMBER 20, 2024/N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2024 at 22:13:06