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Delhi High Court - Orders

Rouse Avenue Bar Association vs The Bar Council Of Delhi And Ors on 20 November, 2024

Author: Manmohan

Bench: Vibhu Bakhru, Yashwant Varma, Manmohan

                                          $~FB-2.
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 11975/2019

                                                      ROUSE AVENUE BAR ASSOCIATION                                                 ..... Petitioner
                                                                  Through:

                                                                                         Versus

                                                      THE BAR COUNCIL OF DELHI AND ORS                                            ..... Respondents

                                                                                         Through:                Mr.T.Singhdev,    Advocate    with
                                                                                                                 Mr.Tanishq Srivastava, Mr.Abhijit
                                                                                                                 Chakravarty, Mr. Bhanu Gulati, Mr.
                                                                                                                 Aabhaas Sukhramani, Mr. Anum
                                                                                                                 Hussain, Ms. Yamini Singh and Mr.
                                                                                                                 Sourabh Kumar, Advs. for BCD.

                                                                                                                 Mr. Vivek Sood, Sr. Adv. with Mr.
                                                                                                                 Rishabh Jain, Mr. Raunak Gupta, Mr.
                                                                                                                 Dhan Singh, Mr. Rajesh Hadda,
                                                                                                                 Advs. for Rouse Avenue Bar
                                                                                                                 Association.

                                                                                                                 Mr.Rajesh Hadda, Applicant in
                                                                                                                 person with Mr.Rishabh Jain,
                                                                                                                 Advocate for Applicant.

                                                                                                                 Mr. Ajay Kumar Agarwal, Adv.
                                                                                                                 Ms. Sangita Malhotra, Mr. V.P.S
                                                                                                                 Bhattal,Advs.  for  Rohini   Bar
                                                                                                                 Association.
                                          CORAM:
                                          HON'BLE THE CHIEF JUSTICE
                                          HON'BLE MR.JUSTICE VIBHU BAKHRU
                                          HON'BLE MR.JUSTICE YASHWANT VARMA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/11/2024 at 22:13:06
                                                                                          ORDER

% 20.11.2024 CM APPL. 57602/2024, CM APPL. 61181/2024, CM APPL. 61182/2024 List 02nd December, 2024 at 02:30 p.m. MANMOHAN, CJ VIBHU BAKHRU, J YASHWANT VARMA, J NOVEMBER 20, 2024/N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2024 at 22:13:06