Customs, Excise and Gold Tribunal - Tamil Nadu
M/S. Hindustan Petroleum Corpn. Ltd. vs Cce, Hyderabad-Ii on 15 May, 2001
ORDER
Shri S.L. Peeran
1. Sri G. Sri Ram, Deputy Manager (Finance) appears and files a memorandum of withdrawal of the appeal as the Committee of Secretaries in their minutes of meeting dated 17.9.99 has rejected permission to pursue the appeal.
2. Hear Ld. D.R.
3. Considered. In view of the fact that Committee of Secretaries have not granted permission to the appellants who are public sector undertaking unit for pursuing this appeal, therefore the application filed for withdrawal of the appeal is accepted. Appeal is dismissed as withdrawn.
(Pronounced & dictated in open Court)