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State of Goa - Section

Section 141 in The Goa Panchayat Raj Act, 1994

141. Assignment of functions.

(1)The Government may assign to a Zilla Panchayat functions in relation to any matters to which the executive authority of the Government extends or in respect of functions which have been assigned to the State Government by the Central Government.
(2)The Government may, by notification, withdraw or modify the functions assigned under this section.