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Chattisgarh High Court

Cholamandalam Investment And Finance ... vs Praveen Kumar on 27 January, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                             CRMP No. 169 of 2022

                 Cholamandalam Investment And Finance Co. Ltd.
                                      Versus
                                  Praveen Kumar




27.01.2022

Mr. Dharmesh Shrivastava, counsel for the Petitioner/s.

Call for the record of the Court below.

As prayed by learned counsel for the petitioner, post the matter after 6 weeks.

Sd/-

(Deepak Kumar Tiwari) JUDGE PAWAN