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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3)(bb) in The Cinematograph (Certification) Rules, 1983

(bb)[ a declaration made in writing by the producer of the film declaring that no cruelty was caused to the animals used during shooting of the films produced in India. [Inserted by G.S.R. 646(E), dated 12.11.1997 (w.e.f. 12.11.1997). ]