Section 80(2)(j) in The M.P. Vanijyik Kar Adhiniyam, 1994

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(2)(j) in The M.P. Vanijyik Kar Adhiniyam, 1994

(j)

(i)the manner of and the authority to whom and the dates by which returns shall be furnished under sub-section (1) of Section 26;

(ii)the manner of furnishing revised return under sub-section (3) of Section 26;