Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(j) in Tamil Nadu Music and Fine Arts University Act, 2013 (j)"performing arts" means and includes Vocal, Violin, Veena, Mridangam, Nathaswaram, Thavil, Folk Arts, Bharathanatyam and such other performing arts, as the University may decide;
