Section 32(1)(a) in Works of Defence Act, 1903

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(a) in Works of Defence Act, 1903

(a)in the purchase of other lands to be held under the like title and conditions of ownership as the land in respect of which such money was deposited is held, or

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Union of India - Subsection

Section 32(1)(a) in Works of Defence Act, 1903