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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(a) in Meghalaya transfer of Land (Regulation) Act, 1971

(a)Any transfer of land as security for any loan granted by such Banking Company, Co-operative Society or other credit institution as the Government of Meghalaya may, by notification, specify in this behalf;