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[Cites 0, Cited by 0] [Section 270] [Entire Act]

State of Punjab - Subsection

Section 270(2) in The Punjab Municipal Corporation Act, 1976

(2)If an order made by the Commissioner under section 269 or under sub- section (1) of this section directing any person to stop the erection of any building or execution of any work is not complied with the Commissioner may require any police officer to remove such person and all his assistants and workmen from the premises within such time as may be specified in the requisition and such police officer shall comply with the requisition accordingly.