Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(5) in Jharkhand Raksha Shakti University Act, 2016

(5)Every proposal of conferment of an honorary degree shall be subject to confirmation of the Chancellor.