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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(2)(a) in Rajasthan Public Trust Act, 1959

(a)the form of register of public trusts and the registers and books to be maintained by the Assistant Commissioner under Sub-section (2) of Section 16 and their form;