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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Environment (Protection) Rules, 1986

(2)Another copy of Form II, together with specimen impression of seals of the officer empowered to take samples alongwith the seals/marks, if any, of the person from whom the sample is taken shall be sent separately in a sealed cover by registered post or through a special messenger to the environmental laboratory.