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[Cites 0, Cited by 0] [Section 24S] [Entire Act]

State of Odisha - Subsection

Section 24S(5) in The Orissa Agricultural Produce Markets Rules, 1958

(5)The Regulated Market Committee, thereupon, shall register the Contract Farming Sponsor in the Register of Contract Farming Sponsors maintained in Form XVII and issue a certificate to each successful applicant in Form XVIII. The registration shall be valid upto the end of the financial year in which it is effected.