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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(6)(b) in Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965

(b)On such transfer of the assignment in favour of a legal heir of the deceased assignee, the provisions of these rules, shall apply as if it were an assignment made under sub-rule (4);