Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(6) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980 (6)The minutes of a meeting of the Management Committee shall be laid before the Board as soon as possible after the meeting.
