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State of West Bengal - Section

Section 31 in The West Bengal Separation of Judicial And Executive Functions Act, 1970

31. In section 67, -

(1)in sub-section (2), for the word "Magistrate", the words "Judicial Magistrate" shall be substituted;
(2)in sub section (3), for the word "Magistrate", the words "Judicial Magistrate" shall be substituted.