Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Bombay Presidency - Subsection Section 24(5) in The Bombay University Act, 1974 (5)The Executive Council may, by Ordinances, appoint committees to carry out its administrative work, and define their constitution, tenure, functions and procedure.
