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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(1)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(c)statistical statements indicating name of the co-operative; core services offered by the co-operative to its members; total number of members as on the last day of the year; total liabilities expressed as -
(i)funds from members, and surpluses,
(ii)funds from the government, if any, and
(iii)funds from other external sources as on the last day of the financial year; quantum in rupees of services: