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[Cites 0, Cited by 0] [Section 511] [Entire Act]

State of Punjab - Subsection

Section 511(12) in Punjab Jail Manual, 1996

(12)Menial duties : They shall not be required to perform menial duties nor to pay for having such duties done for them. These duties will be discharged by Prison servants who must not be used by prisoners of the Better Class as their personal servants.Rules for Prisoners admitted to Class B