Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] State of Gujarat - Subsection Section 58(1)(a) in The Gujarat Panchayats Act, 1993 (a)is absent for more than three consecutive months from the village unless leave not exceeding four months so to absent himself has been granted by the panchayat; or