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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(1) in The Rajasthan Industrial Disputes Rules, 1958

(1)[ Conciliation Officer] [In cases where settlement are arrived at between the employer and his workmen otherwise than in the course of conciliation proceeding.](Here enter the office address of the Conciliation Officer in the local area concerned)