Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(6) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958 (6)Weighments of cane shall not be made more than half an hour after sunset unless adequate lighting arrangements are made at the weigh- bridge.
