Supreme Court - Daily Orders
Ramadoss @ Seenu vs M. Muthukumaran on 2 September, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.802 COURT NO.8 SECTION XII
(MM)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) Nos. 23380-23381/2024
[Arising out of impugned final judgment and order dated 05-04-2024
in SA No. 709/2020 and 05-04-2024 in CO No. 31/2023 passed by the
High Court of Judicature at Madras]
RAMADOSS @ SEENU PETITIONER(S)
VERSUS
M. MUTHUKUMARAN & ORS. RESPONDENT(S)
Date : 02-09-2025 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) Mr. T. Harish Kumar, AOR
For Respondent(s) Mr. S. Thananjayan, AOR
UPON being mentioned, the Court made the following
O R D E R
Let the matters be listed on the tentative date shown i.e. 22.09.2025.
(SNEHA DAS) (NIDHI MATHUR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2025.09.02
19:37:07 IST
Reason: