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[Cites 0, Cited by 0] [Section 302] [Entire Act]

State of Goa - Subsection

Section 302(6) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(6)In addition to travelling allowance and daily allowance referred to in sub-rule (5) to an engineer or architect or agency, they shall also be paid honorarium at the rates as may be specified by the Government by notification in the official Gazette from time to time.